Bombay High Court
Gac Shipping (India) Pct., Ltd., And Anr vs Union Of India Through Dadi Sunil on 23 November, 2022
Author: Amit Borkar
Bench: Amit Borkar
20-crwp2504-2022.doc
VRJ
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.2504 of 2022
GAC Shipping (India) Pvt. Ltd., & Anr. ... Petitioners
V/s.
Union of India Through Dadi Sunil &
Anr. ... Respondents
Mr. Pradynesh Sabnis i/by Mr. Bimal Rajasekhar for the
petitioners.
Mr. Chintan Shah i/by Mr. Sandesh Patil for the
respondent No.1.
Mr. A.D. Kamkhedkar, APP for the respondent
No.2/State.
CORAM : AMIT BORKAR, J.
DATED : NOVEMBER 23, 2022 P.C.:
1. Stand over to 11th January, 2023.
2. Ad-interim relief granted earlier to continue till 15th January, 2023.
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