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Union of India - Section

Section 38 in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

38. Intimation of order.

(1)Every report made by a designated authority and every order passed by the designated member under these regulations shall be dated and signed.
(2)A copy of the order passed under these regulations shall be sent to the point of presence or other concerned person and also placed on the website of the Authority.