Kerala High Court
Viswanathan.P.K vs Sindu.M.K on 21 May, 2009
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
MONDAY, THE 2ND DAY OF JULY 2018 / 11TH ASHADHA, 1940
Mat.Appeal.No. 787 of 2009
AGAINST THE JUDGMENT IN OP 919/2008 of FAMILY COURT, KOTTAYAM AT ETTUMANUR
DATED 21-05-2009
APPELLANT/RESPONDENT:
VISWANATHAN.P.K., S/O.KOCHU,
AGED 36, PULIMOOTTIL HOUSE, MADUKKA, KANJIRAPPILLY,
KOTTAYAM.
BY ADV.SRI.SUBAL J.PAUL
RESPONDENT/PETITIONER:
SINDU.M.K., AGED 34,
D/O.KUNJUPENNU, PADATH THITTAYIL HOUSE, EROOR,
TRIPOONITHURA, KOCHI.
BY ADV. SRI.C.S.DIAS,AMI.CURIAE.
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 02-07-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
A.M.SHAFFIQUE & P.SOMARAJAN, JJ
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Mat.A. No. 787 of 2009
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Dated this the 2nd day of July, 2018
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JUDGMENT
SHAFFIQUE, J.
The learned counsel for the appellant submits that the matter has become infructuous. The appeal is dismissed as infructuous.
Sd/-
A.M.SHAFFIQUE, JUDGE sd/-
P.SOMARAJAN, JUDGE kp