Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 12] [Entire Act] Union of India - Subsection Section 12(3) in The Right of Children to Free and Compulsory Education Act, 2009 (3)Every school shall provide such information as may be required by the appropriate Government or the local authority, as the case may be.
