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Gujarat High Court

Ravhjibhai Chhotabhai Patel & 3 vs Competent Officer & Dy Collector & on 9 June, 2015

Author: K.J.Thaker

Bench: K.J.Thaker

C/SCA/2206/1986                                ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

   SPECIAL CIVIL APPLICATION NO. 2206 of 1986
                        With
   SPECIAL CIVIL APPLICATION NO. 4736 of 1986
                        With
     SPECIAL CIVIL APPLICATION NO. 99 of 1987
                        With
    SPECIAL CIVIL APPLICATION NO. 463 of 1987
                        With
    SPECIAL CIVIL APPLICATION NO. 922 of 1987
                        With
   SPECIAL CIVIL APPLICATION NO. 5564 of 1988
                        With
   SPECIAL CIVIL APPLICATION NO. 3776 of 1990
                        With
   SPECIAL CIVIL APPLICATION NO. 4614 of 1990
                        With
   SPECIAL CIVIL APPLICATION NO. 6148 of 1990
                        With
   SPECIAL CIVIL APPLICATION NO. 8801 of 1990
                        With
   SPECIAL CIVIL APPLICATION NO. 1403 of 1991
                        With
   SPECIAL CIVIL APPLICATION NO. 3477 of 1991
                        With
   SPECIAL CIVIL APPLICATION NO. 3386 of 1992
                        With
    SPECIAL CIVIL APPLICATION NO. 171 of 1993
                        With
   SPECIAL CIVIL APPLICATION NO. 6477 of 1993
                        With
   SPECIAL CIVIL APPLICATION NO. 11425 of 1994
                        With
          CIVIL APPLICATION NO. 2165 of 1997
                          In
   SPECIAL CIVIL APPLICATION NO. 11425 of 1994


                       Page 1 of 2
             C/SCA/2206/1986                                  ORDER



                                    With
                     CIVIL APPLICATION NO. 11723 of 2005
                                      In
               SPECIAL CIVIL APPLICATION NO. 11425 of 1994



================================================================
            RAVHJIBHAI CHHOTABHAI PATEL & 3....Petitioner(s)
                               Versus
         COMPETENT OFFICER & DY COLLECTOR & 1....Respondent(s)
================================================================
Appearance:
MR JITENDRA M PATEL, ADVOCATE for the Petitioner(s) No. 2 - 4
GOVERNMENT PLEADER for the Respondent(s) No. 1 - 2
================================================================

            CORAM: HONOURABLE MR.JUSTICE K.J.THAKER

                              Date : 09/06/2015


                                ORAL ORDER

List all these matters for final hearing on 15th June 2015.

(K.J.THAKER, J) *malek Page 2 of 2