Gujarat High Court
Ravhjibhai Chhotabhai Patel & 3 vs Competent Officer & Dy Collector & on 9 June, 2015
Author: K.J.Thaker
Bench: K.J.Thaker
C/SCA/2206/1986 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2206 of 1986
With
SPECIAL CIVIL APPLICATION NO. 4736 of 1986
With
SPECIAL CIVIL APPLICATION NO. 99 of 1987
With
SPECIAL CIVIL APPLICATION NO. 463 of 1987
With
SPECIAL CIVIL APPLICATION NO. 922 of 1987
With
SPECIAL CIVIL APPLICATION NO. 5564 of 1988
With
SPECIAL CIVIL APPLICATION NO. 3776 of 1990
With
SPECIAL CIVIL APPLICATION NO. 4614 of 1990
With
SPECIAL CIVIL APPLICATION NO. 6148 of 1990
With
SPECIAL CIVIL APPLICATION NO. 8801 of 1990
With
SPECIAL CIVIL APPLICATION NO. 1403 of 1991
With
SPECIAL CIVIL APPLICATION NO. 3477 of 1991
With
SPECIAL CIVIL APPLICATION NO. 3386 of 1992
With
SPECIAL CIVIL APPLICATION NO. 171 of 1993
With
SPECIAL CIVIL APPLICATION NO. 6477 of 1993
With
SPECIAL CIVIL APPLICATION NO. 11425 of 1994
With
CIVIL APPLICATION NO. 2165 of 1997
In
SPECIAL CIVIL APPLICATION NO. 11425 of 1994
Page 1 of 2
C/SCA/2206/1986 ORDER
With
CIVIL APPLICATION NO. 11723 of 2005
In
SPECIAL CIVIL APPLICATION NO. 11425 of 1994
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RAVHJIBHAI CHHOTABHAI PATEL & 3....Petitioner(s)
Versus
COMPETENT OFFICER & DY COLLECTOR & 1....Respondent(s)
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Appearance:
MR JITENDRA M PATEL, ADVOCATE for the Petitioner(s) No. 2 - 4
GOVERNMENT PLEADER for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
Date : 09/06/2015
ORAL ORDER
List all these matters for final hearing on 15th June 2015.
(K.J.THAKER, J) *malek Page 2 of 2