Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Highway Rules, 1939 1. (1)These rules may be called the Madhya Pradesh Highway Rules.(2)In these rules unless there is anything repugnant in the subject or context, the word "cattle" has the same meaning as in the Cattle Trespass Act, 1871.
