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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(c) in Companies Act, 1956 - Applicability to Limited Liability Partnership

(c)for the word "director" occurring in any of the aforesaid provisions of the Companies Act 1956, (except in section 544) the words "designated partner" shall be substituted;