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[Cites 0, Cited by 0] [Section 90(7)] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(7)(i) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(i)regular Performance Appraisals of the Chairperson or Member carried out by the Government quarterly as per a prescribed format, a copy of which shall be made available to the Chairperson and Members of the Selection-cum-Oversight Committee by the Government;