Section 114D(1)(i) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 114D(1)] [Section 114D] [Entire Act]

Union of India - Subsection

Section 114D(1)(i) in Income Tax Rules, 1962

(i)furnish a statement in Form No. 61 containing particulars of such declaration to the Director of Income-tax (Intelligence and Criminal Investigation) or the Joint Director of Income-tax (Intelligence and Criminal Investigation) through online transmission of electronic data to a server designated for this purpose and obtain an acknowledgement number; and

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Union of India - Subsection

Section 114D(1)(i) in Income Tax Rules, 1962