Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Bihar - Subsection

Section 189(1)(a) in The Bihar Municipal Act, 2007

(a)If the person, whose premises are supplied with water, neglects to pay any sum payable under sub-section (2) of Section 171 or sub-section (2) of Section 173, when due,