Section 12 in The Orissa Private Ferries Rules, 1954
12.
The proprietor shall maintain a register showing-(a)the registered number of the boats;(b)the names and addresses of the passengers ferried across the river in the boat;(c)the nature and the description of the luggage belonging to the passengers carried in the boat;(d)the time of departure from one bank and arrival on the other bank; and(e)the number and names of the crews employed on each boat.The entries in the register relating to each trip shall bear a separate serial number.
