Section 36AD(3) in The Banking Regulation Act, 1949
(3)[ For the purposes of this section "banking company" includes the Reserve Bank, [* * *] [Substituted by Act 1 of 1984, Section 32, for sub-Section (3) (w.e.f. 15.2.1984).] the Exim Bank, [the Reconstruction Bank,] [Inserted by Act 62 of 1984, Section 71 and Sch. III (w.e.f. 20.3.1985).] [the National Housing Banks,] [Inserted by Act 53 of 1987, Section 56 and Sch. II (w.e.f. 9.7.1988).] the National Bank, [the Small Industries Bank,] [Inserted by Act 39 of 1989, Section 53 and Sch. II (w.e.f. 7.3.1990).] the State Bank of India, a corresponding new bank, a regional rural Bank and a subsidiary bank.]