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[Cites 0, Cited by 0] [Section 302A(7)] [Section 302A] [Entire Act]

State of Karnataka - Subsection

Section 302A(7)(ii) in Karnataka Panchayat Raj Act, 1993

(ii)for removing difficulties arising in connection with the working of the existing Zilla Panchayat or existing Taluk Panchayat or the Zilla Panchayat of the new district or Taluk Panchayat of the new taluk.]