Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 22 November, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-38861-2021 The High Court Of Madhya Pradesh MCRC No. 38861 of 2021 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 22-11-2021 Parties through their counsel. As prayed by counsel for the petitioner, list after a week.
(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.11.23 17:37:05 IST