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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(c) in Haryana Panchayati Raj Election Rules, 1994

(c)Draw of lots for allotment of wards reserved for women of general category will be effected out of wards meant for general category. Similarly draw of lots for women belonging to Scheduled Castes shall be effected out of the wards reserved for Scheduled Castes category.