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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Meghalaya - Subsection

Section 63(8) in The Meghalaya Police Act, 2010

(8)Any person who for any reason ceases to be a member of a Village Defence Party shall forthwith deliver up to the Superintendent of Police or to an officer authorized by him, his Identification Badge and all records and documents maintained by him as a member of the Village Defence Party.