Bombay High Court
Mukeshkumar Tarachand Jain vs Ruparel Estates (I) Pvt. Ltd. And Anr on 5 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp 939 nms 316 of 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.316 OF 2018
IN
NOTICE OF MOTION NO.1667 OF 2015
IN
SUIT NO.608 OF 2015
Harshadrai Prakashchandra Jain ... Plaintif
versus
Ruparel Estates (I) Pvt. Ltd. And Anr. ... Defendants
WITH
NOTICE OF MOTION NO.319 OF 2018
IN
NOTICE OF MOTION NO.1668 OF 2015
IN
SUIT NO.776 OF 2015
Harshadrai Prakashchandra Jain ... Plaintif
versus
Ruparel Estates (I) Pvt. Ltd. And Anr. ... Defendants
WITH
NOTICE OF MOTION NO.402 OF 2018
IN
NOTICE OF MOTION NO.1669 OF 2015
IN
SUIT NO.602 OF 2015
Mukeshkumar Tarachand Jain ... Plaintif
versus
Ruparel Estates (I) Pvt. Ltd. And Anr. ... Defendants
WITH
NOTICE OF MOTION NO.406 OF 2018
IN
NOTICE OF MOTION NO.1663 OF 2015
IN
SUIT NO.775 OF 2015
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ssp 939 nms 316 of 2018.doc
Mukeshkumar Tarachand Jain ... Plaintif
versus
Ruparel Estates (I) Pvt. Ltd. And Anr. ... Defendants
Ms. P. Lalchandani I/by Mr. Omkar Kulkarni, for Plaintifs.
Mr. Gaurav Joshi, Senior Advocate with Mr. Sanmish Gala I/by M/s. Markand
Gandhi and Co., for Defendants.
CORAM: S.J. KATHAWALLA, J.
DATE: 5 th SEPTEMBER, 2018 P.C.:
1. Place the above Notices of Motion for hearing and final disposal on 10 th October, 2018.
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