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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(b)The scales of pay and allowances to the staff of the institutions shall not be less than those prescribed by the Government for the staff of similar category in Government institutions. In case of higher salary scale, grants-in-aid shall be admissible at the prescribed Government Scales only. The Government may in special cases allow grants-in-aid at higher scales.