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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(f) in The U.P. (Regulation Of Building Operations) Directions, 1960

(f)The position of all existing structures, kachcha or pacca, including religious buildings, aerial lines, telegraphs and electric poles, trees etc. within a distance of 50 feet from the edge of the site.