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Patna High Court - Orders

Anjesh Kumar @ Angesh Kumar @ Chhote @ ... vs The State Of Bihar on 20 November, 2018

Author: Vinod Kumar Sinha

Bench: Vinod Kumar Sinha

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.63865 of 2018
                           Arising Out of PS.Case No. -101 Year- 2017 Thana -ARIYARI District- SEKHPURA
                     ======================================================
                     1. ANJESH KUMAR @ ANGESH KUMAR @ CHHOTE @ AJESH
                     KUMAR, Son of Rajeev Kumar @ Mannu Mahto, Resident of Village-
                     Hardas Bigha, P.S.- Fatuha, District- Patna.

                                                                                     .... ....   Petitioner/s
                                                            Versus
                     1. The State of Bihar.

                                                                    .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Anil Kumar
                     For the Opposite Party/s   : Mr. Sri Ramchandra Singh
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
                     ORAL ORDER

3       20-11-2018

It appears that the case diary has been received but the antecedent report has not been received.

In such view of the matter, the S.P., Sheikhpura is directed to produce the antecedent report of the petitioner within a period of two weeks.

(Vinod Kumar Sinha, J) chn/-

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