Patna High Court - Orders
Anjesh Kumar @ Angesh Kumar @ Chhote @ ... vs The State Of Bihar on 20 November, 2018
Author: Vinod Kumar Sinha
Bench: Vinod Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.63865 of 2018
Arising Out of PS.Case No. -101 Year- 2017 Thana -ARIYARI District- SEKHPURA
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1. ANJESH KUMAR @ ANGESH KUMAR @ CHHOTE @ AJESH
KUMAR, Son of Rajeev Kumar @ Mannu Mahto, Resident of Village-
Hardas Bigha, P.S.- Fatuha, District- Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Anil Kumar
For the Opposite Party/s : Mr. Sri Ramchandra Singh
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CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
ORAL ORDER
3 20-11-2018It appears that the case diary has been received but the antecedent report has not been received.
In such view of the matter, the S.P., Sheikhpura is directed to produce the antecedent report of the petitioner within a period of two weeks.
(Vinod Kumar Sinha, J) chn/-
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