Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Bihar - Subsection Section 98(i) in Bihar Board's Miscellaneous Rules, 1958 (i)to employ or retain on their establishment any person being their private creditor, or any relative, dependent or surety of such creditor;
