Madhya Pradesh High Court
Sunil Mandwani vs The State Of Madhya Pradesh on 12 July, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 463 of 2022 (SUNIL MANDWANI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2022 Shri Hitesh Sharma, learned counsel for the Petitioner.
Ms. Harshlata Soni Pl appearing on behalf of Advocate General. As prayed by counsel for the appellant, list the matter after one week enabling him to argue the matter through arguing counsel.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.07.12 19:04:51 IST