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[Cites 0, Cited by 1] [Section 344(1)] [Section 344] [Entire Act]

State of Uttar Pradesh - Subsection

Section 344(1)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(g)the delegation of powers conferred by this Act on the State Government or any other authority, officer or person; and