Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Odisha - Subsection Section 122(f) in The Orissa Registration Rules, 1988 (f)A copy of a pending or refused document may be granted to a person applying for it subject to the restrictions of Section 57.
