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State of Assam - Section

Section 505 in The Assam Excise Rules, 2016

505. Distiller to give notice of commencement and closure of working.

- Every proprietor or manager of a licensed distillery must give at least fifteen days' notice in writing to the Collector of the date on which he proposes to commence working the distillery, and at least one month's notice before be ceases to work it.