Section 17 in National Institute of Fashion Technology Statutes, 2020
17. Terms and conditions of appointment of Registrar.
- The Registrar shall be appointed by the Board from amongst the officers of the Institute or on deputation, in a pay scale equivalent to a Director to the Government of India, for a period not exceeding three years:Provided that the said term of the Registrar may be extended by the Board for a further period not exceeding two years.
