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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(c) in The Industrial Statistics (Labour) Rules, 1954

(c)As and when a periodical bonus is declared for payment to the workers, details should be furnished regarding the rate of bonus payable per worker, the conditions eligibility and the period to which the bonus relates.