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[Cites 0, Cited by 0] [Section 101(21)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(21)(iii) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(iii)The Fire Service and Disaster Management Department will evolve a public private model code within 2 months on ratification by the Government of Andhra Pradesh it will be part of this clause and will be binding on all Hospitals.]