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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(o)"oil fuel unit" means the equipment used for the preparation of oil fuel for delivery to the oil burners of an oilfired boiler and includes the oil pressure pumps, filters, and heaters;