National Green Tribunal
Anupam Raghav vs Union Of India on 23 September, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 117 of 2014
&
Original Application No. 499 of 2014
&
Original Application No.102 of 2014
(M.A. NO. 686/2014, , 858/2014,
872/2014, , 42/2015, 287/2015, & 694/2015)
Shantanu Sharma Vs Union of India & Ors.
&
Anupam Raghav & Anr. Vs. U.O.I. & Ors.
&
Sandplast (India) Ltd. & Ors. Vs. MoEF & Ors.
CORAM: HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE MR. RANJAN CHATTERJEE, EXPERT MEMBER
Original Application No. 499 of 2014
Present: Applicant : Appearance not marked
Respondent No. 1: Mr. Vikas Malhotra Adv.
Respondent Nos. 2 to 5: Ms. Savitri Pandey and Ms. Azma Parveen, Advs. Respondent Nos. 6 to 9: Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs. Respondent Nos.2-5,10-11: Ms. Savitri Pandey and Ms. Azma Parveen, Advs. State of Meghalaya : Mr. Upendra Mishra, Adv., Ms. Aparajita, adv.
RSPCB :Mr. Lokendra Singh, Adv.
Andaman & Nicobar Island : Mr. Sarthak Chaturvedi, Mr. Rohit, Advs. State of Mizoram& Mizoram PCB :Mr. Ravikant, Mr. Pragyan, Mr. Pulkit, Advs.
Original Application No.102 of 2014 Present: Applicant: Mr. Tasneem Ahmadi, Mr. Pramod Kumar, Advs.
Respondent No. 1 Mr. Vikas Malhotra Adv.
Respondent No. 2 & 115 Mr. Neeraj K. Gupta, Adv. Respondent Nos. 3,22,41, 61,83,103,115, 125 Mr. Devashish Bharuka, Ms. Anu Tyagi, , Advs.
Respondent No. 3 Mr. B.V. Niren, Adv.
Respondent No. 5 & 131 Mr. Bharat Sanghal, Adv. and Mr. Vernika Tomar, Advs.
Respondent No.4,12 & 128 Mr. Sandeep Mahapatra, Advocate Respondent No. 13 Dr. Kumar Jwala and Mr. Om Prakash, Advs. - Indian Railways Respondent No. 33 : Mr. abhimanyu, Ms. Preeti, Advs. State of Mizoram :,Mr. Ravi KANT, Mr. Pragyan Sharma, Advs. Respondent No. 10 : Ms. Puja kalra, ADV.
Respondent No. 17,36,56,78 & 98 Mr. Atul Jha, Adv. Respondent No. 63 : Mr. Mukesh Verma, Adv Respondent No. 120 Mr. Rajiv Bansal with Mr. Kush Sharma, SPCB : Mr. A.K. Pandey, Mr. M. Paikaray, ADVS. State of Arunachal Pradesh : Mr. Anil, Mr. Sayam Saxena, ADVS. Respondent No.30,50,70,92&112: Mr. Raman Yadav,Adv., Mr. Dalsher Singy, Adv.
Respondent No. 321,40,60,82,102,27: Mr.Ayushman, Mr. Arif Sikander, Advs. State of Tamil Nadu : Mr. yogesh, Mr. Jayanat, Advs. Respondent No. 113 Mr. Amit Agrawal, Adv. Respondent No. 49,69 &91 Mr. M. Yogesh Kanna, Mr. Jayant Patel, Advs. Respondent No. 11 : Mr. Balendu Shekar, Adv. for EDMC , Akshay Abrol, Advs.
Respondent No. 106 : Mr. Ravin Dubey, Adv. CPCB : Mr. Pradeep Mishra, Mr. Dalep Kr.. Advs. Respondent No. 121 Mr. D. Bhadra, Adv.
Sikkim : Mr. Arun, Mr. Avneesh, Ms. Anuradha, Advs.
DPCC : Mr. Birga, Mr. Dinesh, Advs. Respondent No. 85 Mr. Preshit Surshe, Adv. For state of Maharashtra
Respondent No. 30,50,70,92,112 Mr. Raman Yadav and Mr. Dalsher Singh, Advs. Respondent No. 109 Mr. Jayant K. Sud, SSC, PSPCL and Mr. Vishal Dabas, Adv.
Mr. Rudreshwar Singh, Divya Singh and Mr. Gautam Singh, Advs. for State of Bihar and BPCB Respondent No. 109 Ms. Atishree Sood, Ms. Shwetha Bidhuri, Advs. For Indian Metals Ferro Alloy MA 812/2014 Respondent No. 116 Mr. Santosh Kumar, Advs. Respondent No.25,64&86 : Mr. V.K. Shukla, Adv. For state of M.P. State of Haryana Mr. Anil Grover, AAG and Mr. Rahul Khurana, Advs. Respondent no. 3,51,71&93: MR. bikan, Mr. Amit, Advs. Andaman and Nicobar : Mr. SARTHAK Chaturvedi, Mr. ROHIT, Advs. State of Manipur :Mr. SApam Biswajit, Mr. Savijayanand, Advs. State of Bihar :Mr. Rudreshwar, Mr. GAUTAM, Ms. Divya, Advs. West Bengal :Mr. Asshanayar basu, Adv.
JSPCB :Mr. Jayesh Gaurav, Adv.
Assam :Ms. Deepika, Ms. Kankana, Mr. Ranjan, Advs.
Meghalaya :Mr.Upendra ,Mishra, ADV.
Respondent No. 2&115 :Mr. NEERAJ, Adv., Ms. Aparajita, Adv., MR. Anil Kr.,
Adv.
Respondent No. 63,UPCBS,MPCB: Mr. Mukesh Verma, adv.
NPCB :Mr. K. Entoli, Mr. Amit, Advs.
Respondent No. 118&NDMC: Ms. Sakshi, Ms. Kanika, Advs. Respondent No. 118 & NDMC: Ms. Sakshi, Ms. Kanika, Advs. State of Maharashtra :Ms. Preshit, Adv.
Respondent No.47,67&89 :Mr. Shubham, Adv.
PPCB :Mr. SHUBHAM, adv. PCB Assam :Mr. Shuvodeep Roy, Adv.
Respondent No.24,43&105 :Mr. Pankaj, Mr. ajit, ADVS. Respondent No. 109 :Mr. Jayant k. Sud, Mr. Vishal, Advs.
CECB :Ms. Yogimaya, Adv. APPCB :Ms. Nikhil Nayyar, Mr. Dhananjay, ADVS. Respondent No. 116 :Shi.Krishan, Sr. Adv., Mr. Santosh, Adv. Telangana SPCB :Mr. Nikhil. Mr. Dhananjay, Advs.
Respondent No.4,12&128 :Mr. Sandeep, Adv. Rajasthan SPCB :Mr. Lokendra singh, ADV.
J&K :Mr. G.M. KAawoosa, Adv. Respondent No. 130 :Mr. Ajit, Ms. Shruti, ADVS. Respondent(Applicant)
(M.A. NO. 42/2015, O.A. 102/2014) : Ms. Adwaita, Mr. Juniad, Ms. Kartika, Advs.
Karnataka :Mr. Devraj Ashok, Adv.
M.A. 812,2014 IN O.A. 102/2014 : Ms. Atishree, Ms. Shweta, Advs.
Meghalya SPCB : Mr. Tayenjam, Adv.
State of Goa: Mr.. Anus, Mr. Dattaprasad, Mr. S.S. Rebello, Ms.
DEbarshi, Mr. Anshuman, , Advs.
Respondent No. 18,37,57,79&99 : Mr. S.S. Rebello, Ms. DEbarshi, Mr. Anshuman, , Advs.
Daman & Diu & Dadar and Nagar Haveli : Mr. Sengul, Mr. Deepak, Mr. Alok, Advs. Gujarat : Ms. NUpur Kanungo, Ms. Hemantika, ADVS. Respondent No. 132 : Mr. Bhushan, Mr. Anand, Mr. Avnish, Advs. Respondent No. 74 :Ms. Manisha, Mr. Gundli, Sr. L.O. Respondent No. 132 : Mr. Anand Verma, Advs. for Bhusan Sand Plast Ltd. Respondent No. 129 Mr. Ashok Gupta, Sr. Adv. Mr. Ghanshyam, Adv. -
NALCO Respondent No. 130 : Mr. Ajit Pudussery and Mr. K. Vijayan, Advs.
Original Application No. 117/2014
Applicant : Appearance not marked
RSPCB : Mr. Lokendra Singh, Adv.
MoFinance : Mr. Karan, Ms. Sonia, ADVS.
RBI : Mr. K.S. Parihar, Mr. H.S. Parihar, ADVS.
Puduchery : Mr. Abhimanyu, Ms. Preety Makker, Advs.
PCB : Mr. Shuvodeep Roy, Adv.
Andaman & Nicobar :Mr. G. Indira, Adv.
Respondent No. 24&36 : Mr. Mukesh Verma, Advs.
Respondent No. 23 : Mr. Rajul Shrivastav, Ms. Sucheta
Respondent No. 16 & 45 : Mr. Anil Grover, Mr. Rahul Khurana, Advs.
M.P. : Mr. V.k. Shukla, Adv.
Respondent No. 65 : Ms. Savitri Pandey, Ms. Azma Parveen, Advs.
Tamil Nadu : Mr. M. Yogesh, Ms. Jayanti Patel, ADVS.
UPPCB : Mr. Pradeep Mishra, Mr. Daleep Dhyani, Advs.
Sikkim : Mr. Arun Mathur, Mr. Avneesh, Ms. Anuradha, Advs.
Respondent No. 11&69 : Mr. Shubham BHalla, Adv.
Respondent No. 8 &68 : Mr. Sarthak Chaturvedi, Mr. Rohit Pandey, Advs.
Nagaland&Nagaland PCB :Mr. K. Entoli Semag, Mr. Amit, Advs.
Meghalaya SPCB : Mr. Tayenjam, Adv.
Lakshwadeep : Dr. Abhishek, Mr. Sumit, ADVS.
Respondent No. 28 : Mr. A.K. Panda, Sr. Adv., Mr. M. Paikaray, Adv.
Bihar & BSPCB : Mr. Rudreshwar, Mr. GAUTAM, Ms. Divya, Avs.
West Bengal : Mr. Bikan, Mr. Amit Aggarwal, Advs.
JSPCB : Mr. Jayesh Caurav, Adv., Mr. Ranjan, Adv.
Meghalaya : Mr. Upendra MIshra, Adv.
Karnataka : Mr. DEVRAJ, Ms. Aprajit, Advs.
Manipur : Ms. Sapam, Ms. Kalyani, Mr. S. Vijayanand, ADVS.
Goa SPCB : Mr. A.N.S Nadkarant, AG., Mr. DATTAPRASAD, Adv.,
Ms. DEbarshi, Adv., Mr. S.S. Rebello, Adv., Mr. Aurbindo, Adv., Mr. Anshuman, Adv.
Tripura : Mr. Gopal, Ms. Varsha, Advs.
Respondent No. 43 : Mr. Debarshi, Mr. S.S. Rebello. Mr. Anshuman, Advs. Mizoram : Mr. Ranikant, Mr. Pragyan, Mr. Pulkit, Advs. Gujrat : Ms. NUpur Kanungo, Ms. Hemantika, ADVS.
HPPCB : Mr. D.K. Thakur, Adv.
Arunachal Pradesh : Mr. Anil, Sanyam, Advs.
HP : Mr. Suryanarayan, Sr. Adv General.
CPCB : Mr. S.L. Gundli, SLO.
Date and Orders of the Tribunal
Remarks
Item No. 16,
17& 18
September Heard. Perused.
23, 2015
Learned Counsel appearing on behalf of the State of Meghalaya and other States and PCBs have yet to file their responses. The State of Meghalaya and other States and PCBs are seeking time to file their responses.
Two weeks time is granted to file their responses with advance copies of the responses to the applicant who may file the rejoinder within one week thereafter.
List this matter on 13th October, 2015.
..........................................,JM (U.D. Salvi) ..........................................,EM (Ranjan Chatterjee)