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Allahabad High Court

Suresh Chandra Rastogi vs Radhey Shyam @ Sunder Lal & Another on 4 February, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19

Case :- SECOND APPEAL No. - 257 of 1977

Petitioner :- Suresh Chandra Rastogi
Respondent :- Radhey Shyam @ Sunder Lal & Another
Petitioner Counsel :- K.G.Srivastava,Tej Pal
Respondent Counsel :- Rajeshwari Sahai,D.C.Srivastava,Santosh
Kumar,Shashi Nandan

Hon'ble Sanjay Misra,J.

List of old cases to be taken up at 2.00 p.m. has been revised. None appears on behalf of the appellant to press this appeal. There is neither any illness slip nor any request for adjournment has been made.

This appeal is of the year 1977. In view of the aforesaid circumstances, this appeal is dismissed for non prosecution.

Interim order, if any, stands vacated. No order is passed as to costs.

Order Date :- 4.2.2010 arun