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[Cites 1, Cited by 0]

Himachal Pradesh High Court

Sunil Kumar vs . Hrtc & Ors. on 28 July, 2022

Bench: Sabina, Satyen Vaidya

Sunil Kumar Vs. HRTC & Ors.

.

CWPOA No. 4281 of 2020 28.07.2022 Present: Mr. Avinash Jaryal, Advocate, for the petitioner Mr. Ajay Chauhan, Advocate, for the respondents.

Admit.

                           r        to                      ( Sabina )
                                                              Judge


( Satyen Vaidya ) Judge 28th July, 2022 (sushma) ::: Downloaded on - 28/07/2022 20:06:58 :::CIS