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[Cites 0, Cited by 0] [Section 13(5A)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5A)(v) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(v)The applicants declared successful and entitled to allotment of land under clause (iii) and (iv) above, will be arranged in homogeneous groups on the basis of [villages] tehsils, districts and regions to which they belong;