Section 3(1)(i) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(i) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(i)of a residential building under sub-section (3) of section 10 lets the [whole or part] [Substituted for the word 'whole' by section 4(l)(i) of the Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1973 (Tamil Nadu Act 23 of 1973).] of it to a tenant; or

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State of Tamilnadu - Subsection

Section 3(1)(i) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960