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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73(2)(c) in Andhra Pradesh Shops and Establishments Act, 1988

(c)hair-dressing shops, clubs and residential hotels, educational institutions, hostels attached to schools or colleges and establishments maintained in connection with the boarding and lodging of pupils and resident masters ;