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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(b) in Andhra Pradesh Motor Transport Workers Rules, 1963

(b)The height of every room in the building shall be not less than [4.0 metres] [Substituted by G.O. Ms. No. 100, Labour, Employment and Technical Education (Lab-V), dated 7.2.1977.] from the floor level to the lowest part of the roof and there shall be at least [5.0 Sq. metres] [Substituted by G.O. Ms. No. 100, Labour, Employment and Technical Education (Lab-V), dated 7.2.1977.] of floor area for every motor transport worker required to halt at night;