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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(c) in The Atomic Energy Act, 1962

(c)the conditions and criteria for location of any installation or operation of any plant in respect of which a license has been granted or is intended to be granted for the purposes of this section including those necessary for protection against radiation and safe disposal of harmful by-products or wastes;