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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(3)(i) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(i)where development has been undertaken without permission, but within the frame work of use restrictions and the provisions of these Regulations applicable to the concerned plot;