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Delhi High Court - Orders

Dr. Rashi Satyanarayan Soni & Ors vs Union Of India & Ors on 18 April, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Yashwant Varma

                          $~17.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    LPA 16/2023 & CM APPL. 1095/2023, CM APPL. 1096/2023, CM
                               APPL. 1097/2023, CM APPL. 1098/2023, CM APPL. 1099/2023
                               DR. RASHI SATYANARAYAN SONI & ORS.
                                                                                    ..... Appellant
                                                 Through:     Mr. Apoorve Karol, Ms. Mithu Jain
                                                              and Mr. Lakshay Sharma, Advs.


                                                 versus

                               UNION OF INDIA & ORS.
                                                                                    ..... Respondent
                                                 Through:     Mr. Waize Ali Noor for Mr. Kirtiman
                                                              Singh, Advs. for NBE.
                                                              Mr. T. Singhdev, Mr. Anum Hussain,
                                                              Mr. Bhanu Gulati and Mr. Tanishq
                                                              Srivastava, Advs for R-2.
                                                              Ms. Seema singh GP for UOI
                                                              Ms. Nidhi Raman, CGSC with Mr.
                                                              Zubin Singh and Mr. Mayank
                                                              Sansanwal, Advs.
                                                              Mr. Manish Dhir, Adv. for R-4.

                               CORAM:
                               HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                 ORDER

% 18.04.2023 It has been brought to the notice of this Court by learned counsel appearing for the Respondent that a high level committee has been constituted by the Government of India vide order dated 03.04.2023 to Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:19.04.2023 17:32:30 consider the matter relating to recognition of CPS courses, equivalence of these courses and continued admission to these courses in detail and recommend comprehensive measures to address all issues with regard to courses of CPS, Mumbai and, therefore, a detailed reply can only be filed after the matter is resolved or some decision taken by the committee in the matter. He is prays for and is granted 6 weeks' time to place the decision of the Committee on the record.

List on 13.07.2023.

SATISH CHANDRA SHARMA, CJ YASHWANT VARMA, J APRIL 18, 2023 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:19.04.2023 17:32:30