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State of Uttar Pradesh - Section

Section 40 in The U.P. Harcourt Butler Technical University Act, 2016

40. Appointment terms and conditions of Employment and Emoluments of Academic staff and Non-Academic staff of the University.

- The terms and conditions of employment of all employees of the University academic as well as non-academic, the manner of their appointment and the emoluments to be paid to the employees will be such as may be prescribed.