Section 20(2) in The First Statutes of the Footwear Design and Development Institute
(2)The Institute shall have the following categories of employees, namely: -(a)Regular employees against available posts on applicable pay scales and allowances; or(b)Contractual employees on applicable pay scales and allowances or on Consolidated Pay; or(c)Fixed Tenure employees on consolidated pay ; or(d)Employees on Deputation; or(e)Employees on Ad-hoc basis.
