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[Cites 0, Cited by 0] [Section 315(3)] [Section 315] [Entire Act]

State of Karnataka - Subsection

Section 315(3)(b) in Karnataka Panchayat Raj Act, 1993

(b)with fine which may extend to twenty-five rupees, and in case of continuing contravention with an additional fine which may extend to two rupees for every day during which such contravention continues after conviction for the first such contravention; or