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[Cites 0, Cited by 0] [Section 534E(2)] [Section 534E] [Entire Act]

State of Odisha - Subsection

Section 534E(2)(b) in Orissa Municipal Rules, 1953

(b)buildings or portions of buildings actually used for non-residential purposes, one side open space is required unless ventilation or light of rooms for human habitation depend on such side open spaces :