Supreme Court - Daily Orders
Mecon Fze vs Quinn Logistics India Pvt Ltd on 13 November, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.24 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9547/2018
MECON FZE Appellant(s)
VERSUS
QUINN LOGISTICS INDIA PVT LTD Respondent(s)
Date : 13-11-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Kapil Sibal, Sr.Adv.
Ms. Ranjana Roy Gawai, Adv.
Pervinder, Adv.
Mr. Vivek Kumar, Adv.
Ms. Aayushi Singh, Adv.
Ms. Divya Roy, AOR
For Respondent(s) Mr. Mukul Rohatgi, Sr.Adv.
Mr. Arun Kathpalia, Sr.Adv.
Mr. K.V. Vishwanathan, Sr.Adv.
Mr. Jayant Mehta, Adv.
Mr. Rudreswar Singh, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Swapnil Gupta, Adv.
Ms. Shivambika Sinha, Adv.
Mr. Ujjal Banerjee, AOR
Mr. Shashank Khurana, Adv.
Ms. Ankita Sinha, Adv.
Ms. Neelambika Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on Wednesday, the 5th December, 2018.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by R NATARAJAN Date: 2018.11.13 16:03:46 IST Reason: