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Supreme Court - Daily Orders

Mecon Fze vs Quinn Logistics India Pvt Ltd on 13 November, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.24                                COURT NO.7                  SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal    No(s).   9547/2018

     MECON FZE                                                              Appellant(s)

                                                      VERSUS

     QUINN LOGISTICS INDIA PVT LTD                                          Respondent(s)


     Date : 13-11-2018 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Appellant(s)                   Mr. Kapil Sibal, Sr.Adv.
                                        Ms. Ranjana Roy Gawai, Adv.
                                        Pervinder, Adv.
                                        Mr. Vivek Kumar, Adv.
                                        Ms. Aayushi Singh, Adv.
                                        Ms. Divya Roy, AOR

     For Respondent(s)                  Mr.   Mukul Rohatgi, Sr.Adv.
                                        Mr.   Arun Kathpalia, Sr.Adv.
                                        Mr.   K.V. Vishwanathan, Sr.Adv.
                                        Mr.   Jayant Mehta, Adv.
                                        Mr.   Rudreswar Singh, Adv.
                                        Mr.   Nikhil Rohatgi, Adv.
                                        Mr.   Swapnil Gupta, Adv.
                                        Ms.   Shivambika Sinha, Adv.
                                        Mr.   Ujjal Banerjee, AOR
                                        Mr.   Shashank Khurana, Adv.
                                        Ms.   Ankita Sinha, Adv.
                                        Ms.   Neelambika Singh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on Wednesday, the 5th December, 2018.

(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by R NATARAJAN Date: 2018.11.13 16:03:46 IST Reason: