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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(3) in Bombay Primary Education Act, 1947

(3)Every investment in Government securities shall be made through the Reserve Bank of India or any other bank approved by the [State] Government in this behalf.[46A. Provident fund. - (1) The State Government shall establish a provident fund (hereinafter called the said fund) for the staff maintained by district school board [***]