Section 345 in The West Bengal Motor Vehicles Rules, 1989
345. Registrar.
- The State Government may appoint a Registrar of the Claims Tribunal, who shall be the Chief Ministerial Officer of the Tribunal and shall exercise such powers and discharge such duties of a ministerial nature, as a member of the Tribunal or, where the Tribunal consists of more than one member, the Chairman of the Tribunal, may, from time to time by order direct.
