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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(7) in Punjab Public Carrier Goods Agents Licensing Rules, 1979

(7)the licensee shall maintain proper accounts of the commission charged by him, and the licensee with gross income of Rs. 25,000 or above, per annum, shall get his account audited by qualified auditors;