Delhi High Court - Orders
Paramajit Singh Bakshi And Anr vs Union Of India And Anr on 22 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~48 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 697/2019 & CM APPL.3046-3047/2109
PARAMAJIT SINGH BAKSHI AND ANR. ..... Petitioners
Through: Mr. Manmohan Shringirishi, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Monika Arora, SC for SDMC &
NDMC
+ W.P.(C) 698/2019 & CM APPL.3048/2019
DAYAWANTI DHINGRA AND ANR. ..... Petitioners
Through: Mr. Simranjeet Singh, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Monika Arora, SC for SDMC &
NDMC
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 22.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 22, 2019/ns