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[Cites 0, Cited by 11]

Supreme Court of India

Commissioner Of Income-Tax vs Lachhman Das Veerabhandas on 18 December, 1997

Equivalent citations: [2001]247ITR810(SC), (2002)9SCC476, AIRONLINE 1997 SC 351

Bench: S.C. Sen, S.S.M. Quadri

ORDER

1. The civil appeal is dismissed. There shall be no order as to costs.