Supreme Court of India
Commissioner Of Income-Tax vs Lachhman Das Veerabhandas on 18 December, 1997
Equivalent citations: [2001]247ITR810(SC), (2002)9SCC476, AIRONLINE 1997 SC 351
Bench: S.C. Sen, S.S.M. Quadri
ORDER
1. The civil appeal is dismissed. There shall be no order as to costs.