Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Gujarat - Section Section 49 in Gujarat Prohibition Act, 1949 49. [Power to make rules or pass orders for possession, etc. of opium.]. - Deleted by Bombay 22 of 1960, Section 34.
